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State of Odisha - Section

Section 52 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

52. Mode of asking questions.

(1)When the time for asking questions arrives, the Speaker shall call successively each member in whose name a question appears on the list of questions.
(2)The member so called shall rise in his place and unless he states that it is not his intention to ask the question standing in his name, he shall ask the question by reference to its number on the list of question.
(3)If. on a question being called it is not put or the member in whose name it stands is absent, the Speaker at the request of any member may direct that the answer to it be given.