Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Odisha - Subsection Section 52(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (1)When the time for asking questions arrives, the Speaker shall call successively each member in whose name a question appears on the list of questions.
