Kanta Devi vs . Sdm Chopal & Others. on 7 July, 2022

[Cites 1, Cited by 1]

CMP(M) No. 661 of 2022 in CWP No. 3252 of 2019.

07.07.2022 Present: Mr. Vinod Sharma, Advocate, on behalf of Mr. B.N. Mehta, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Notice. Mr. Anil Jaswal, learned Additional Advocate General, waives service of notice on behalf of respondents No.1 and 3.

Let notice be issued to respondents No.2 and 4

for 18th November, 2022.

(Sabina) Judge (Satyen Vaidya) Judge.

7th July, 2022.

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