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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2)(b) in Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007

(b)Rajasthan Electricity Regulatory Commission (Levy of Fee and Charges by the State Load Dispatch Centre) Regulations, 2004