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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007

(2)Words and expressions occurring in these regulations and not defined herein above, shall bear the same meaning as assigned to them in the following order:
(a)Rajasthan Electricity Regulatory Commission (Licensing of Trading) Regulations, 2004
(b)Rajasthan Electricity Regulatory Commission (Levy of Fee and Charges by the State Load Dispatch Centre) Regulations, 2004
(c)Rajasthan Electricity Regulatory Commission (Terms & Conditions for Open Access) Regulations, 2004
(d)The Electricity Act, 2003.