Himachal Pradesh High Court
Pritam Singh vs . Ms. Kumud Singh on 28 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pritam Singh vs. Ms. Kumud Singh .
COPCT No. 47 of 2020 28.03.2023 Present: Mr. Naresh K. Sharma, Advocate for the petitioner.
Mr. Anil Kumar God, Advocate for the respondents.
Learned counsel for respondents claims the compliance of order, whereas learned counsel for petitioner submits that there is partial compliance and consequential benefits have not been extended to petitioner.
Faced with aforesaid circumstances, learned counsel for respondents seeks time to have instructions. As prayed, matter is adjourned with direction to learned counsel for respondents to have complete compliance by next date.
List on 25th May, 2023.
March 28, 2023 (Vivek Singh Thakur)
(ms) Judge
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