Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Electoral Bond Scheme, 2018

(2)Where payment is made through cheque or demand draft, the same shall be drawn in favour of the issuing bank at the place of issue such bond.