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Union of India - Section

Section 11 in The Electoral Bond Scheme, 2018

11. Payment options.

(1)All payments for the issuance of the bond shall be accepted in Indian rupees, through demand draft or cheque or through Electronic Clearing System or direct debit to the buyer's account.
(2)Where payment is made through cheque or demand draft, the same shall be drawn in favour of the issuing bank at the place of issue such bond.