Section 1(2) in Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer of Undertakings) Act, 1980

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Section 1(2) in Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer of Undertakings) Act, 1980

(2)It shall come into force such date as the Central Government may, by notification, appoint.

15.12.1980 : vide Notification No. S.O. 962 (E), dated 12.12.1980, Government of India, Ext., Pt. II, section 3(ii), P. 274.