Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Madhya Pradesh - Subsection Section 31(1)(b) in The M.P. Nagarpalika Nirvachan Niyam, 1994 (b)if more contesting candidates than one have indicated their preference for the same symbol, decide by lot, to which of such candidates, the symbol will be allotted;