Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(i) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(i)A grant not less than the expenditure incurred in the State of Jammu and Kashmir on such of the activities of tile institutions of Agriculture, Animal Husbandry and other Government Debarments as are transferred to the University.