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State of Tamilnadu - Section

Section 48 in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

48. Earnest Money Deposit (EMD).

- The Licensee is authorized to collect Earnest Money Deposit from all applicants for HT and LT industrial applicants at the rates specified by the Commission from time to time. This will be adjusted against the quantum of initial Security Deposit payable by the applicants before availing supply.