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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(xii) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(xii)The necessary proof regarding his minority status and his willingness in writing to take admission in the concerned minority college / institution for candidate belonging to the minority community.