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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(2) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(2)No member of the service shall be entitled to compensation in consequence of any change made in the structure of the service or in the event of the State Government leaving unfilled or holding in abeyance any post in the cadre.Chapter-VIII Recruitment, Appointment and Promotion