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State of Madhya Pradesh - Section

Section 81 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

81. Strength of Service.

(1)The strength of the service showing the number of posts in Market Committees shall be as given in Form XX.
(2)No member of the service shall be entitled to compensation in consequence of any change made in the structure of the service or in the event of the State Government leaving unfilled or holding in abeyance any post in the cadre.Chapter-VIII Recruitment, Appointment and Promotion