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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(6) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(6)The Marketing Inspector shall be appointed for a Market Committee with an annual income of more than rupees one lakh.Explanation. - For the purposes of sub-rules (5) and (6), the annual income of a Market Committee shall be an average of the income of the preceding three years.