(1)There shall be constituted for the State, the Madhya Pradesh State Marketing Service.(2)The Madhya Pradesh State Marketing Service shall consist of the following posts, namely :(i)Secretary;(ii)Assistant Secretary;(iii)Marketing Inspector.(3)(a)The Secretaries shall be of the following grade, namely :(i)Secretary Grade-I;(ii)Secretary Grade-II;(iii)Secretary Grade-Ill;(iv)Secretary Grade-IV.(b)The Assistant Secretaries shall be of the following grades, namely :(i)Assistant Secretary Grade-I;(ii)Assistant Secretary Grade-II.(c)The Marketing Inspectors shall be of the following grades, namely :(i)Marketing Inspector Grade-I;(ii)Marketing Inspector Grade-II.(4)The scale of pay for Member of the Service shall be as shown in Form XX.(5)The Assistant Secretary shall be appointed for a Market Committee with an annual income of above rupees three lakhs.(6)The Marketing Inspector shall be appointed for a Market Committee with an annual income of more than rupees one lakh.Explanation. - For the purposes of sub-rules (5) and (6), the annual income of a Market Committee shall be an average of the income of the preceding three years.
