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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(3) in The Assam Agricultural University Act, 1968

(3)All Colleges, research and experimental stations or other institutions coming under the jurisdiction and authority of this University will be under the full management and control of the University Officers and authorities. No unit shall be recognised as an affiliated unit.