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State of Assam - Section

Section 4 in The Assam Agricultural University Act, 1968

4. Jurisdiction.

(1)With respect to teaching in he University or College level, research and extension education programmes in the field of agriculture in the jurisdiction and responsibility for this University shall extend to the entire State of Assam.
(2)The University may assume responsibility for the maintenance of Gram Sevak Training Centres and for the programme of training of field extension workers, therein and for the establishment, development and operation of Agricultural Polytechnics as may be required in the various parts of the State.
(3)All Colleges, research and experimental stations or other institutions coming under the jurisdiction and authority of this University will be under the full management and control of the University Officers and authorities. No unit shall be recognised as an affiliated unit.