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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(viii) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(viii)Public institution - This category refers to supply of power to educational institutions including hostels, Government hospitals, dispensaries, Primary Health Centres, Charitable Dispensaries, religious institutions, Dhermasalas, electric crematoriums and non-commercial sports organisations.