Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Uttar Pradesh - Subsection Section 23(2) in The U.P. Water Management And Regulatory Commission Act, 2008 (2)An offence under this Act shall be triable by a Court not lower in rank than that of the Additional Chief Judicial Magistrate having jurisdiction.
