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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Puducherry - Subsection

Section 8(5) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(5)The pay and allowances and other service conditions of the officers belonging to the Central Health Service and who opts to be an employee of the Institute are as provided in Appendix.