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State of Puducherry - Section

Section 8 in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

8. Creation of posts and appointments thereto.

(1)The Institute may create posts, subject to specific provision in the budget, and the instructions of the Central Government issued from time to time, on such scales of pay as are approved by the Central Government, classify them into grades and specify their designations:Provided that no post above the Associate Professor level shall be created except with the prior approval of the Central Government.
(2)The appointment to the post of Director shall be made by the Institute with the prior approval of the Central Government.
(3)In the event of the Director proceeding on leave or resigning or the post falling vacant in any other eventuality, till such time a new Director is appointed, the President may appoint the senior-most Professor to look after the functions of the Director for a period not exceeding six months.Provided that the Institute may appoint, for reasons to be recorded in writing, any person as Director for a period of not exceeding six months;Provided further that if the period of such appointment is likely to exceed six months, prior approval of the Central Government shall be taken before granting extension of such appointment beyond six months.
(4)The method of recruitment, the age limit, the educational qualifications and other matters relating to appointment to various posts and the conditions of service in the Institute shall be as specified in the regulations.
(5)The pay and allowances and other service conditions of the officers belonging to the Central Health Service and who opts to be an employee of the Institute are as provided in Appendix.