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State of Odisha - Section

Section 6 in The Orissa Children's and Women's Welfare Service Rules, 1989

6. Method of recruitment to Junior Grade of Service.

- [(1) The posts in the Junior Grade of the service shall be filled up in the following manner(a)Thirty percent of the total number of vacancies arising in a recruitment year shall be filled up, in accordance with rule 7 by way of direct recruitment.(b)The remaining vacancies shall be filled up, in accordance with the provisions of rule 8 by way of selection in the following manner.(i)not more than thirty percent, from amongst Anganwadi Workers of the district, and(ii)remaining forty percent of vacancies from amongst the lady Village Level Worker (LVLW) of the district;Provided that in case of non-availability of sufficient eligible candidates for promotion by way of selection under clause (b), the vacancies remaining unfilled during the year shall be filled up by way of direct recruitment.
(2)Selection of candidates for direct recruitment under clause (a) of Sub-rule (1) and selection from amongst the eligible Anganwadi Workers and Lady Village Level Workers, under clause (b) of sub-rule (1) to a post in the Junior Grade of the service shall be made through a Selection Committee consisting of -
(a) The Collector of the District - Chairman;
(b) Chief District Medical Officer - Member;
(c) District Welfare Officer - Member;
(d) District Social Welfare Officer - Member-Secretary
(3)If the Collector of the district is not able to attend the Selection Committee, he may nominate the Additional District Magistrate to be the Chairman for the meeting.] [Substituted vide W.C.D.D. Notification No. 23230 dated 8.10.2007.]