Section 6(2) in The Orissa Children's and Women's Welfare Service Rules, 1989

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State of Odisha - Subsection

Section 6(2) in The Orissa Children's and Women's Welfare Service Rules, 1989

(2)Selection of candidates for direct recruitment under clause (a) of Sub-rule (1) and selection from amongst the eligible Anganwadi Workers and Lady Village Level Workers, under clause (b) of sub-rule (1) to a post in the Junior Grade of the service shall be made through a Selection Committee consisting of -

(a)	The Collector of the District	-	Chairman;
(b)	Chief District Medical Officer	-	Member;
(c)	District Welfare Officer	-	Member;
(d)	District Social Welfare Officer	-	Member-Secretary

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State of Odisha - Subsection

Section 6(2) in The Orissa Children's and Women's Welfare Service Rules, 1989