Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Karnataka - Subsection Section 22(1) in Rajiv Gandhi University of Health Sciences Act, 1994 (1)A meeting of the Senate shall be held at least twice a year on dates to be fixed by the Vice- Chancellor, one of such meetings shall be the annual meeting.
