Section 3(18)(vii) in Plant Quarantine (Regulation of Import into India) Order, 2003

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Union of India - Subsection

Section 3(18)(vii) in Plant Quarantine (Regulation of Import into India) Order, 2003

(vii)to arrange deportation or destruction of the consignment at the cost of importer as may be deemed necessary by Plant Protection Adviser or an officer authorized by him.

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Union of India - Subsection

Section 3(18)(vii) in Plant Quarantine (Regulation of Import into India) Order, 2003