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State of Uttar Pradesh - Section

Section 973 in Rules under the United Provinces Excise Act, 1910

973. General prohibition of import.

(1)No person shall import any Bhang whatsoever except as provided in paragraph 972.
(2)No person other than a contractor holding a contract from the State Government of the Excise Commissioner for the supply of Ganja shall import any Ganja whatsoever.