Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 973] [Entire Act]

State of Uttar Pradesh - Subsection

Section 973(2) in Rules under the United Provinces Excise Act, 1910

(2)No person other than a contractor holding a contract from the State Government of the Excise Commissioner for the supply of Ganja shall import any Ganja whatsoever.