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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(4) in Tamil Nadu Co-operative Societies Rules, 1988

(4)The amount of honorarium payable to a member of the board other than the President or the Vice-President shall not exceed fifty per cent of the amount of honorarium payable to the President or the Vice-President.