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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(5) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(5)At the end of the poll, in the presence of the candidates or persons duly authorised in writing by the candidates who may be present, the following shall be made into separate packets for keeping in separate cloth-lined covers supplied: -Packet No. 1
(a)unused ballot papers;
(b)spoiled and returned ballot papers;
(c)counter-foils of used ballot papers;
(d)ballot papers cancelled for violation of voting procedure;
(e)marked copy of the electoral roll concerned;
(f)tendered ballot papers;
(g)ballot paper account or accounts;
(h)list of challenged votes.
Packet No. 2
(a)spare copy of electoral roll of the Territorial Constituency;
(b)hand book of "Instructions to Polling Officer"
(c)list of blind and infirm votes;
(d)Diary of the Presiding Officer;
(e)Booklet containing other forms and annexure used in elections duly filled in, as directed.
Packet No. 3Stationery and other materials as directed.Counting of Votes