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[Cites 0, Cited by 0] [Section 2(121)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(121)(xv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(xv)Unsafe Building: Includes a building which is structurally unsafe or insanitary or not provided with adequate means of ingress or egress or constitutes a fire hazard or dangerous to human life or constitutes a hazard to safety, health, public welfare by maintenance, dilapidation, abandonment, all in relation to its existing use;