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[Entire Act]
Union of India - Section
Section 22 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
22. Give financial details for immediate past 3 years (in Rs. Lakhs)
| Latestfinancial year | ImmediatePast year | Previousyear | |
| a Total Fixed Assets | |||
| b Total Current Assets | |||
| c Total Secured Loan | |||
| d Total Unsecured Loan | |||
| e Total Inventory carried | |||
| f Total raw materials consumed |