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Union of India - Section

Section 22 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

22. Give financial details for immediate past 3 years (in Rs. Lakhs)

  Latestfinancial year ImmediatePast year Previousyear
a Total Fixed Assets      
b Total Current Assets      
c Total Secured Loan      
d Total Unsecured Loan      
e Total Inventory carried      
f Total raw materials consumed      
(Attach copies of balance sheets and profit and loss statements)