Himachal Pradesh High Court
Rajinder Kumar vs . Om Parkash on 5 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rajinder Kumar Vs. Om Parkash .
C.S. No. 63 of 2019 05.05.2022 Present: Mr. K.B. Khajuria, Advocate, for the plaintiff.
M/s Manoj Thakur & Dheraj Thakur, Advocate, for the defendant.
Replication has still not been filed. Let, the case be now fixed for framing of issues after three weeks.
(Ajay Mohan Goel) Judge May 05, 2022 (Vinod) ::: Downloaded on - 05/05/2022 20:08:54 :::CIS