Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (3)The Deputy Director shall perform such functions as may be prescribed by the Statutes, Ordinances and regulations made under this Act.
