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Bombay High Court

The Municipal Corporation Of Gr. Bombay vs Ganga Timmappa And Anr on 13 April, 2023

Author: P. K. Chavan

Bench: P. K. Chavan

                                                                    Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1546 OF 2010

 The Municipal Corporation Of Gr. Bombay    ....APPELLANT
            V/S
 Ganga Timmappa And Anr                  ....RESPONDENT

WITH FIRST APPEAL NO. 1547 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Kaveri Bindu And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1560 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Jaya Parmeshwar And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1558 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Lata Minu Swami And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1561 OF 2010 Page 1/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 ::: The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Mohaddin Mohd. ....RESPONDENT WITH FIRST APPEAL NO. 1557 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Nagnath R. Mahadik And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1562 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Kala Gauri And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1556 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Devika Muthu And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1550 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S C. Changi Raju And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1549 OF 2010 Page 2/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 ::: The Municipal Corporation Of Gr.bombay ....APPELLANT V/S Krishnaji Sriniwas And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1552 OF 2010 The Municipal Corporation O Gr. Bombay ....APPELLANT V/S Gopi Munni Swamy And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1548 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Madhubala ....RESPONDENT WITH FIRST APPEAL NO. 1551 OF 2010 The Municipal Corporation Of Gr Bombay ....APPELLANT V/S Mani Radha And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1559 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Kaveri Ganesh And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1555 OF 2010 Page 3/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 ::: The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S D. Balan And Anr ....RESPONDENT WITH FIRST APPEAL NO. 1554 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPELLANT V/S Kartika Arumugam ....RESPONDENT WITH FIRST APPEAL NO. 1553 OF 2010 The Municipal Corporation Of Gr.bombay ....APPELLANT V/S Rangama D.muthu And Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 17454 OF 2022 In First Appeal 1546 OF 2010 Municipal Corporation Of Greater Mumbai, ....PETITIONER Mumbai V/S Ganga Timmappa And Anr ....RESPONDENT WITH INTERIM APPLICATION NO. 2247 OF 2020 In First Appeal 1546 OF 2010 Lata Minu Swami Thr Constituted Attorney Of ....PETITIONER Rani (also Known As Malar) Page 4/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 ::: V/S The Municipal Corporation Of Gr. Bombay ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 525 OF 2018 In First Appeal 1546 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPLICANT V/S Ganga Timmappa And Anr ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 1660 OF 2014 In First Appeal 1546 OF 2010 Ganga Timappa ....APPLICANT V/S The Municiapal Corporation Of Greater Mumbai ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 3630 OF 2015 In First Appeal 1546 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPLICANT V/S Ganga Timmappa And Anr ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 1264 OF 2018 In First Appeal 1546 OF 2010 Page 5/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 ::: The Municipal Corporation Of Gr. Bombay ....APPLICANT V/S Shri. Ganga Timmappa And Anr ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 3211 OF 2009 In First Appeal 1546 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPLICANT V/S Ganga Timmappa And Anr ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 3212 OF 2009 In First Appeal 1546 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPLICANT V/S Ganga Timmappa And Anr ....RESPONDENT WITH CIVIL APPLICATION IN FA NO. 972 OF 2010 In First Appeal 1546 OF 2010 The Municipal Corporation Of Gr. Bombay ....APPLICANT V/S Ganga Timmappa And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K. Page 6/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 ::: CHAVAN J DATE : 13th April, 2023 P.C. :

Due to paucity of time, stand over to 16/06/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 13/04/2023 ::: Downloaded on - 14/04/2023 16:00:36 :::