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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1)(a) in The Orissa Veterinary Practitioners Rules, 1976

(a)has requested that his name be removed from the register in which case such person may be required to file a declaration that no disciplinary or criminal proceedings are being taken or are likely to be taken against him;