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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(1)The strength of the service and of each category of posts therein in each district shall be such as may be determined by the Governor from time to time.The strength of the service and of in each category of posts therein each district shall, until orders varying the. same are passed under sub-rule (1), be as given in Appendix I:Provided that-