Section 4 in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980
4. Cadre of Service.
(1)The strength of the service and of each category of posts therein in each district shall be such as may be determined by the Governor from time to time.The strength of the service and of in each category of posts therein each district shall, until orders varying the. same are passed under sub-rule (1), be as given in Appendix I:Provided that-(1)the appointing authority may leave unfilled or the Governor may hold in abeyance may vacant post without thereby entitling any person to compensation; or(2)the Governor may create such additional, permanent or temporary posts from time to time as he may consider proper.
