Section 1(3) in Rajasthan Relief of Agricultural Indebtedness Act, 1957
(3)[ It shall come into force on such date as the State Government may, notification in the Official Gazette, appoint.] [Come into force on the 15th day of May, 1958 vide Rev. Deptt. Notification No. F.1(1681) Rev./D/57 (Published in Rajasthan Gazette, Part IV-C, Ex.-Ord., dated 2.5.1957).]
