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State of Uttar Pradesh - Section

Section 4 in The U.P. Reorganisation (Removal of Difficulties) Order, 2003

4.

In the Forth Schedule to the said Act,-
(i)For the serial number 5 and entries relating thereto, the following shall be substituted, namely:-
"5. Shri Prakash Pant",
(ii)for the serial number 8 and entries relating there to the following shall be substituted, namely:-
"8. Shri Bhagat Singh Koshyari";
(iii)for the serial number 9 and entries relating thereto, the following shall be substituted, namely:-
"9. Shri Islam Singh".