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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Goa - Subsection

Section 27(1) in The Goa Civil Courts Act, 1965

(1)The District Judge shall use a circular seal, in 050.8 metres in diameter, which bear thereon the Ashoka Capital Motif with the following inscription in Hindi and English -["District Court of ....................."] [Substituted for the expression 'District Court of Goa, Daman and Diu', by Amendment Goa Act 22 of 2009.]