(1)The District Judge shall use a circular seal, in 050.8 metres in diameter, which bear thereon the Ashoka Capital Motif with the following inscription in Hindi and English -["District Court of ....................."] [Substituted for the expression 'District Court of Goa, Daman and Diu', by Amendment Goa Act 22 of 2009.](2)Every additional District Judge [...] [Omitted the words 'and Assistant Judge' by Amendment Goa Act 22 of 2009.] shall use the seal of the District Judge.(3)Each Civil Judge shall use a circular seal one inch and a half in diameter, bearing the Ashoka Capital Motif with the following inscription in English and in Hindi -"Civil Judge of ......"
