Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3) in Manonmaniam Sundaranar University Act, 1990

(3)The Syndicate shall report to the Chancellor the action, if any, which is proposed to be taken or has been taken /upon the results of such inspection or inquiry. Such report shall be submitted within such time as the Chancellor may direct.