Section 3(2) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967
(2)The Board shall consist of-(a)the Minister in charge of Agriculture who shall also be the Chairman;(b)four members to be elected by the members of the Madhya Pradesh Legislative Assembly, from amongst themselves;(c)the Secretary to Government of Madhya Pradesh, Agriculture Department, or an officer not below the rank of a Deputy Secretary nominated by him;(d)two persons having a special attitude for land improvement schemes, to be nominated by the State Government;(e)the Chief Engineer, Public Works Department (Irrigation), Madhya Pradesh;(f)the Chief Conservator of Forest, Madhya Pradesh; and(g)the Director of Agriculture, Madhya Pradesh.
