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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(d) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(d)two persons having a special attitude for land improvement schemes, to be nominated by the State Government;