Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(3)(e) in The District Council of Culture Rules, 1994 (e)the creative artists and experts hailing from or residing within the district, who are representing the district as members of the State Akademis;