Section 3(3) in The District Council of Culture Rules, 1994
(3)The Council shall comprise the members specified hereunder-(a)the District Collector, who shall be the Chairman of the Council;(b)the Additional District Magistrate in charge of Culture, who shall be the Vice-Chairman of the Council;(c)not more than three National awardees hailing from or residing within the district (if any), nominated by the State Government or a term of three years;(d)not more than three State awardees, hailing from or residing within the district (if any) nominated by the State Government for a term of three years;(e)the creative artists and experts hailing from or residing within the district, who are representing the district as members of the State Akademis;(f)the Station Director, All-India Radio, within whose area of operation the district is situated;(g)the Director, Doordarshan Kendra or his nominee;(h)the Principal or Director of Government/University College (if any) of Visual arts and performing arts;(i)the District Information and Public Relation Officer;(j)the Curator in charge of the District;(k)the Cultural Co-ordinator,(l)the Finance Officer;(m)the District Cultural Officer; and(n)representatives of six National/State/District level voluntary organisations (if any) which , have executed any programme or scheme within the district and have been enlisted as per Sub-rule (4) of Rule 5, three nominated by the State Government and three nominated by the rest of the members of the Council.
