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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Madhya Pradesh - Subsection

Section 129(3) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(3)Pension, family pension, gratuity and ex-gratia shall be paid from the Market Committee Fund of the Market Committee(s) as directed by the Director :Provided that the amount towards pension, family pension, gratuity and ex-gratia shall be paid only after obtaining previous sanction of the Director.