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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26(4)(b) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(b)be a depository participant, or his associate and agent, or shareholder of a depository participant or shareholder of an associate and agent of a depository participant; or